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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ii)If more contesting candidates than one, having indicated their preference for the same symbol, the Election Officer shall decide by lot to which of such candidates, the symbol will be allotted.