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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(l) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(l)make recommendations to the Board with regard to the creation of posts on the academic staff and the abolition thereof, and duties attached to such posts;