Madhya Pradesh High Court
Kiran Mahajan vs The Director National Medical ... on 17 January, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 26251 of 2023 (KIRAN MAHAJAN Vs THE DIRECTOR NATIONAL MEDICAL COMMISSION (PREVIOUSLY MEDICAL COUNSIL OF INDIA)) Dated : 17-01-2024 Shri Deeptanshu Shukla, learned counsel for the petitioner.
Ms. Harshlata Soni, learned counsel for the State.
Heard on I.A. No.9201/2023, which is an application for modifying the cause title and impleading additional parties.
In the absence of any objection, I.A. No.9201/2023 is hereby allowed.
Counsel to carry out the necessary amendments within a week's time. List immediately thereafter.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 17-01-2024 17:56:30