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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Rajya Pichhada Varg Ayog (Annual Statement of Accounts and Annual Report) Rules, 1998

(1)The Secretary shall prepare, in Form 'B' appended to these rules, the Annual Report referred in Section 14 of the Act on or before the 31st day of July following the financial year to which the report relates.