Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(4)(vi) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(vi)to evaluate from time to time the working of the Vishwavidyalaya Teaching Departments, and Schools of Studies;