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State of Punjab - Section

Section 6 in Punjab State Regulation of Fee of Un-aided Educational Institutions Rules, 2017

6. Maintenance of accounts and relevant record, and preparation of annual statement of accounts [Section 18(1)].

- (l) Every Un-aided Educational Institution shall maintain its proper accounts of fee and charges in Form 'A'.
(2)Similarly, every Un-aided Educational Institution shall maintain its other relevant record in Form 'B'.
(3)Likewise, every Un-aided Educational Institution shall prepare its annual statement of accounts in Form 'C'.