Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(2) in Punjab State Regulation of Fee of Un-aided Educational Institutions Rules, 2017 (2)Similarly, every Un-aided Educational Institution shall maintain its other relevant record in Form 'B'.
