Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(1) in The Cost Accounting Records (Electricity Industry) Rules, 2001 (1)Generation of electricity from:-(a)thermal power(b)gas turbine(c)hydro-electric power(d)atomic power(e)solar power(f)wind power(g)any other source of energy;
