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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 78(b) in Jammu and Kashmir Co-Operative Societies Act, 1989

(b)'Agricultural and Rural Development Bank' means Co-operative Agriculture and Rural Development Bank registered or deemed to be registered under this Act and admitted as a member of the State Agricultural and Rural Development Bank;