Section 78 in Jammu and Kashmir Co-Operative Societies Act, 1989
78. Definitions.
- In this Chapter:-(a)'Board' means the Board of Directors of Jammu and Kashmir State Co-operative Agricultural and Rural Development Bank;(b)'Agricultural and Rural Development Bank' means Co-operative Agriculture and Rural Development Bank registered or deemed to be registered under this Act and admitted as a member of the State Agricultural and Rural Development Bank;(c)'State Agriculture and Rural Development Bank' means the Jammu and Kashmir State Co-operative Agriculture and Rural Development Bank;(d)'Trustee' means the Trustee referred to in section 81.
