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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(iii) in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

(iii)In the river Pabar the ratio shall not be less than two men per thousand B.G. sleepers of Deodar, Kail, Rai or Morinda; three men per thousand B.G. sleepers of Chir (including Sarnaiwalas);