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State of Uttar Pradesh - Section

Section 10 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

10. Labour.

- The number of men working in Ghals shall not be less than the following :
(i)In the smaller streams, e.g. Bangiargad, Majog Khad, Kastagad and others of the same type, six working men per thousand B.G. sleepers of any timber;
(ii)In the large streams, e.g. Garugad Linagad, Khunigad, Mautargad, Kotigad and others of the same type, four working men per thousand B. G. sleepers of any timber;
(iii)In the river Pabar the ratio shall not be less than two men per thousand B.G. sleepers of Deodar, Kail, Rai or Morinda; three men per thousand B.G. sleepers of Chir (including Sarnaiwalas);
(iv)In the Tons and Yamuna Rivers the ratio shall not be less than one man per thousand B. G. sleepers of Deodar, Kail, Rai or Morinda; two men per thousand B. G. sleepers of Chir (including Sarnaiwalas).
Note. - Extra labour should be employed to bring Ghals down quickly as the Western Yamuna Canal closes on 30th April.