Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(2) in The Orissa Medical Registration Rules, 1965 (2)After the election of the President under Rule 19 the President of the existing Council shall cease to function.Part-III Form of the Register of Registered Practitioners
