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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Neel Kamal vs . Hrtc And Others. on 28 April, 2022

Bench: Sabina, Sandeep Sharma

Neel Kamal vs. HRTC and others.

CWP No. 2210 of 2022 .

28.04.2022 Present: Mr. Mohan Singh, Advocate, for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

CMP No.4019 of 2022 Application is allowed for the reasons stated therein. Accordingly, delay in refiling the petition after removal of objections, is condoned.

CWP No. 2210 of 2022 Notice. Mr. Vikas Rajput, learned Advocate accepts notice on behalf of all the respondents and seeks time to file reply.

List again on 24.08.2022.

( Sabina ) Judge (Sandeep Sharma) Judge April 28, 2022 (reena) ::: Downloaded on - 28/04/2022 20:10:10 :::CIS