Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(4) in Shri Govind Guru University Act, 2015

(4)The Finance and Accounts Officer shall,-
(i)exercise general supervision over the funds of the University and shall advise as regards its financial policy; and
(ii)perform such other financial functions as may be prescribed by the Statutes; and also has assigned by the Vice-Chancellor.