Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act] State of Gujarat - Subsection Section 18(4)(ii) in Shri Govind Guru University Act, 2015 (ii)perform such other financial functions as may be prescribed by the Statutes; and also has assigned by the Vice-Chancellor.