Section 14 in Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983
14. Amendment to the Act 1 of 1982.
- In the Telangana Education Act, 1982,-(i)section 44 shall be omitted ;(ii)in section 99, in sub-section (1), in clause (a), the words "and after previous publication", shall be omitted.
