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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2)(c) in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958

(c)the appellate authority to whom appeals under section 8 shall lie, the fees, if any, payable on petition of appeal and the procedure to be followed by the appellate authority.