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State of Rajasthan - Section

Section 66 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

66. Operation and maintenance expenses.

(1)For existing stations: - Operation & Maintenance expenses for Mahi I & Mahi II hydro power stations shall be Rs. 7.5 lakh per MW for 2009-10.
(2)In case of the hydro electric generating stations, which have not been in operation for a period of five years, the operation and maintenance expenses shall be fixed at 1.0% of the capital cost as admitted by the Commission.