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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(4) in Kerala Agricultural University Act, 1971

(4)[[Five non-official members] [Substituted by Act 6 of 1989.] of the General Council, elected by the Council of whom, one shall be a member belonging to a Scheduled Caste or a Scheduled Tribe and one shall be a women.]