Section 14 in Kerala Agricultural University Act, 1971
14. The Executive Committee.
- The Executive Committee shall be the chief executive body of the University and shall consist of the following members namely,EX-officio members(1)[ The Vice-Chancellor; [Substituted by Act 16 of 2001.](2)The Agricultural Production Commissioner and the Principal Secretary, the Secretary or the Special Secretary to Government as the case may be in the Finance department.]Other Members(1)The member representing the Indian Council of Agricultural Research in the General Council;(2)One Dean of Faculty elected by the General Council;(3)One member elected from among the teachers in the General Council, by the Council;(4)[[Five non-official members] [Substituted by Act 6 of 1989.] of the General Council, elected by the Council of whom, one shall be a member belonging to a Scheduled Caste or a Scheduled Tribe and one shall be a women.](5)[***] [Omitted by Act 16 of 2001.](6)[***] [Omitted by Act 16 of 2001.](7)[ The member of the Legislative Assembly representing the constituency in which the Headquarters of the University is situated.] [Inserted by Act 7 of 1997.]
