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State of Madhya Pradesh - Section

Section 35 in M.P. Civil Court Rules, 1961

35.

In administering oaths and affirmations to deponents the following form should be used :-"Oath :I swear that this any declaration is true, that it conceals nothing, and that no part of it is false. So help me God.AffirmationI solemnly declare that this my declaration is true, that it conceals nothing, and that no part of it is false".