Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(8)(i) in The M.P. Boilers Rules, 1969

(i)Pipes of sizes upto and including 102 mm outside diameter for (0 expansion bends Rs. 100/- each and for reducers bends ees and straight Rs. 20/- each subjected to a minimum of Rs. 2UU/ .