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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(8) in The M.P. Boilers Rules, 1969

(8)Fee for examination of steam pipes during manufacture and fabrication for gran, of certificates in Form III-A of the Regulations shall be charged as follows :-
(i)Pipes of sizes upto and including 102 mm outside diameter for (0 expansion bends Rs. 100/- each and for reducers bends ees and straight Rs. 20/- each subjected to a minimum of Rs. 2UU/ .
(ii)Pipes of size over 102 mm outside diameter for expansion bends Rs. 150/- each and reducers, bends, tees and straight Rs. subjected to a minimum of Rs. 300/-.