Section 1(3) in Himachal Pradesh Homoeopathic Practitioners Act, 1979
(3)It shall come into force on such date as the Government may by The [notification] [Act came into force from 13th February, 1981 vide Notification No. HFW11- 2/71, dated 31st July, 1981, published in the Rajpatra, Himachal Pradesh (Extra-ordinary), dated 18th August, 1981, pp. 725-726.] in the Official Gazette appoint in this behalf.
