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Union of India - Section

Section 326 in Rules of Procedure and Conduct of Business in Lok Sabha

326. Functions.

(1)The functions of the Committee shall be: -
(i)to consider all applications from members for leave of absence from the sittings of the House; and
(ii)to examine every case where a member has been absent for a period of sixty days or more, without permission, from the sittings of the House and to report whether the absence should be condoned or circumstances of the case justify that the House should declare the seat of the member vacant.
(2)The Committee shall perform such other functions in respect of attendance of members in the House as may be assigned to it by the Speaker from time to time.