Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 326] [Entire Act] Union of India - Subsection Section 326(2) in Rules of Procedure and Conduct of Business in Lok Sabha (2)The Committee shall perform such other functions in respect of attendance of members in the House as may be assigned to it by the Speaker from time to time.
