Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Uttar Pradesh - Subsection Section 51(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (4)Heads of departments of the Zila Panchayat shall have immediate control over officers and servants working in their respective departments.
