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State of Odisha - Section

Section 58 in The Orissa State Electricity (Supply) Rules, 1962

58. Annual statement of accounts.

(1)The annual statement of accounts of the Board shall be submitted to the Government in the form as may be specified by the Government.
(2)The statement of accounts shall be published at the cost of the Board in the Official Gazette and printed copies thereof shall be put on sale at a price to be fixed by the Board not exceeding rupees five per copy.