Haideri Timber Pvt Ltd vs The Union Of India And 3 Ors on 18 January, 2022

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Bombay High Court

Haideri Timber Pvt Ltd vs The Union Of India And 3 Ors on 18 January, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                                                    P1-OSWPL-1370-2022.DOC




                   Dusane
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                  WRIT PETITION (L) NO. 1370 OF 2022
                   Haideri Timber Private Limited                               ...Petitioner
                        Versus
                   Union of India & Ors.                                  ...Respondents


                   Mr Bhavesh Parmar, i/by Devmani Shukla for the Petitioner.


                                            CORAM       G.S. Patel &
                                                        Madhav J. Jamdar, JJ.

                                            DATED:      18th January 2022
BHALCHANDRA
                   PC:-
GOPAL
DUSANE


Digitally signed
by

1. Mentioned. Not on board. Taken on board.

BHALCHANDRA GOPAL DUSANE Date: 2022.01.19 14:45:58 +0530

2. This matter is part of a group, where a similar issue arises. Writ Petition No. 4637 of 2021 (Bhavani Timber Mart Vs UOI & Ors) is the lead Petition in that group.

3. We will make the same order in this matter as we have in previous matters in the group. The interim relief granted in the other Writ Petitions in the group will apply and continue in these three matters as well.

4. This Writ Petition is to be tagged with the group and is to be placed on 17th February 2022.

Page 1 of 2

18th January 2022 P1-OSWPL-1370-2022.DOC

5. All concerned will act on production of a digitally signed copy of this order.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 18th January 2022

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