Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 38 in The Bihar General Provident Fund Rules, 1948 38. [ [Inserted by F.D. Memo No. MI-018/78-7582-F., dated 27.7.1978.] vyx&vyx ekeys esa fu;eksa ds micU/kksa dk f'kfFkyhdj.k %& (1) tc jkT; ljdkj larq"V gks tk, fd buesa ls fdlh Hkh fu;e ds ykxw djus ls fuf/k ds fdlh Hkh va'knkrk dks vuqfpr d"V gksrk gS ;k gksus dh lEHkkouk gS rc og ,slk djus ds dkj.k vfHkfyf[kr dj rFkk fu;ekoyh esa vUrfoZ"V fdlh ckr ds gksus ij Hkh og ,sls va'knkrk ds ekeys dk fucVko ,slh jhfr ls djsxh tks mls U;k;ksfpr ,oa leqfpr izrhr gksA(2)bl lEcU/k eas vkns'k fuxZr djus ds iwoZ izR;sd ekeys esa foRr foHkkx dh lgefr izkIr djuk vfuok;Z gSA ]
