Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Bihar - Subsection Section 38(2) in The Bihar General Provident Fund Rules, 1948 (2)bl lEcU/k eas vkns'k fuxZr djus ds iwoZ izR;sd ekeys esa foRr foHkkx dh lgefr izkIr djuk vfuok;Z gSA ]
