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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2) in The Tamil Nadu Prevention Of Begging Act, 1945

(2)The Medical Officer shall make his report to the officer in charge of the special home stating inter alia —
(a)whether the person is a leper suffering from contagious leprosy or not;
(b)from what, if any, communicable disease other than leprosy the person is suffering; (c) whether the person is an idiot or of unsound mind;
(c)any other particulars which may be prescribed.