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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(b) in The Tamil Nadu Prevention Of Begging Act, 1945

(b)from what, if any, communicable disease other than leprosy the person is suffering; (c) whether the person is an idiot or of unsound mind;