Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992 8. Maintenance of roster. - A Roster shall be maintained for each grade to show whether a particular vacancy should be filled by direct recruitment or promotion.
