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[Cites 0, Cited by 0] [Section 96(5)] [Section 96] [Entire Act]

State of Maharashtra - Subsection

Section 96(5)(g) in Maharashtra Public Universities Act, 2016

(g)hold the information pertaining to all administrative, governance, academic and other documents and information and data pertaining to the working of colleges, university departments or institutions and administrative offices of the university and related to assessment and accreditation of colleges, recognized institutions and the university ;