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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Maharashtra - Subsection

Section 96(5) in Maharashtra Public Universities Act, 2016

(5)The Knowledge Resource Committee shall,-
(a)provide for proper organization and support for the functioning of the Knowledge Resource Centre, documentation services and maintenance of records in analogue and digital form ;
(b)provide the approach and operational plan for modernization and improvement of Knowledge Resource Centre and documentation services in both analogue and digital format ;
(c)recommend to the Academic Council fees and other charges for the services and use of the Knowledge Resource Centre by students and others ;
(d)prepare the annual budget and proposal for development of the Knowledge Resource Centre for approval of the Management Council ;
(e)submit the annual report on the functioning of the Knowledge Resource Centre to the Vice-Chancellor ;
(f)establish a network with regional, national and international libraries and information centers ;
(g)hold the information pertaining to all administrative, governance, academic and other documents and information and data pertaining to the working of colleges, university departments or institutions and administrative offices of the university and related to assessment and accreditation of colleges, recognized institutions and the university ;
(h)undertake any other task as may be assigned by the university authorities so as to carry out objectives of the Knowledge Resource Centre.