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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2)(c) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(c)persists in doing any act with a view to removing any such mark after it has been put, he shall not be entitled to be supplied with any ballot paper or record his vote at the election.