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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2) in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992

(2)The Selection Committee shall scrutinize the applications and require the eligible candidates to appear in a competitive test and interview.Note.-The Syllabus and procedure for competitive examination is given in Appendix "B".