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State of Rajasthan - Section

Section 23 in Rajasthan Muslim Wakf Regulations, 1964

23. President of the committees.

(1)The members of the committees shall, at a meeting convened by the Secretary, elect from amongst themselves a President who shall preside at its meetings:Provided that the Chairman of the Board may attend any meeting of any committee and when he is so present, he shall preside over the meeting.
(2)The meetings of the committee shall be convened by the Secretary of the Board who shall prepare the agenda.