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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1) in Rajasthan Muslim Wakf Regulations, 1964

(1)The members of the committees shall, at a meeting convened by the Secretary, elect from amongst themselves a President who shall preside at its meetings:Provided that the Chairman of the Board may attend any meeting of any committee and when he is so present, he shall preside over the meeting.