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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(b) in Kerala Finance Act, 2007

(b)for the words "less than rupees five hundred" the words "above rupees two hundred and up to five hundred" shall be inserted;
(ii)in item (ii), for the words "rupees five hundred or more per day" the words "above rupees five hundred per day" shall be substituted;
(iii)the following provisos shall be inserted, namely:-