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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(d) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(d)the proposed building and the proposed method of draining it; this includes the position, form and dimensions of water closets, urinals, drainage of stables, dhobi ghats, dust bins, and other appurtenances; also compound walls, gate pillars and gates and the method of disposal of sewage, sullage and storm water in detail;