Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(3) in Instructions Relating to Liquor (3)India-made rectified spirit issued to or obtained by the Homoeopathic chemist or practitioner for manufacture of Homoeopathic medicines shall pay duty at Rs. 5 per L.P. gallon subject to such conditions as may be laid down on the special permit.
