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State of Assam - Section

Section 2 in Instructions Relating to Liquor

2. Duty.

- The rates of duty imposed on India-made foreign liquor are stated in Order 29.N.B. - (1) India-made rectified spirit issued to or obtained by manufacturers of perfumes and toilet preparations shall pay duty at Rs. 17-8-0 per L.P. gallon subject to such conditions as may be laid down on the licence.
(2)India-made rectified spirit issued to or obtained by chemists and druggists for manufacture of spirituous medicinal preparations shall pay duty at Rs. 5 per L.P. gallon subject to such conditions as may be laid down on the licence.
(3)India-made rectified spirit issued to or obtained by the Homoeopathic chemist or practitioner for manufacture of Homoeopathic medicines shall pay duty at Rs. 5 per L.P. gallon subject to such conditions as may be laid down on the special permit.