Allahabad High Court
Abhishek Pandey And 2 Others vs High Court Of Judicature Allahabad on 17 March, 2021
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 55432 of 2015 Petitioner :- Abhishek Pandey And 2 Others Respondent :- High Court Of Judicature Allahabad Counsel for Petitioner :- Ranjit Saxena,Pankaj Kumar,Ram Sheel Sharma,Shiv Narayan Panday Counsel for Respondent :- Manish Goyal Hon'ble Ashwani Kumar Mishra,J.
Disposed of.
For orders, see order of the date passed in leading Writ Petition No. 29665 of 2015 (Vinit Kumar and 4 others Vs. The Registrar General, High Court of Judicature at Allahabad).
Order Date :- 17.3.2021 Ranjeet Sahu