Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Allahabad High Court

Abhishek Pandey And 2 Others vs High Court Of Judicature Allahabad on 17 March, 2021

Author: Ashwani Kumar Mishra

Bench: Ashwani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 55432 of 2015
 

 
Petitioner :- Abhishek Pandey And 2 Others
 
Respondent :- High Court Of Judicature Allahabad
 
Counsel for Petitioner :- Ranjit Saxena,Pankaj Kumar,Ram Sheel Sharma,Shiv Narayan Panday
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Ashwani Kumar Mishra,J.
 

Disposed of.

For orders, see order of the date passed in leading Writ Petition No. 29665 of 2015 (Vinit Kumar and 4 others Vs. The Registrar General, High Court of Judicature at Allahabad).

Order Date :- 17.3.2021 Ranjeet Sahu