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State of Madhya Pradesh - Section

Section 1 in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982.
(2)It extends to the whole of Madhya Pradesh.
(3)It shall [come into force on such date] [W.e.f. 1-8-1985, vide Notification No. 4 (E)-6-1020-XVI-B, dated 20-7-1985.] or dates as the State Government may, by notification, appoint and different dates may be appointed for different provisions of the Act.