Section 1(3) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982
(3)It shall [come into force on such date] [W.e.f. 1-8-1985, vide Notification No. 4 (E)-6-1020-XVI-B, dated 20-7-1985.] or dates as the State Government may, by notification, appoint and different dates may be appointed for different provisions of the Act.
