Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 325] [Entire Act] Union of India - Subsection Section 325(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (c)dismissed or discharged for misconduct after long records of previous misconduct with several earlier assessments of "Fair" or "Indifferent".
