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State of Odisha - Section

Section 11 in The Orissa Dental Council Rules, 1969

11.

(a)The Registrar of the State Council shall each year frame budget estimates showing the probable receipts and expenditure of the following year.
(b)The basis on which the estimates in the budget have been made shall be shown in detail in the budget notes which shall form an appendix to the budget.
(c)The estimate for receipts shall be exhaustive and shall include, besides all income ordinarily anticipated and all fees received from registration and other sources, the amount expected from the Government by way of grant.
(d)Such estimate shall make provisions for all obligatory charges including fulfilment of the liabilities of the State Council and for carrying out its objects including development activities and execution of schemes for which funds are anticipated from Government and other sources.